RAJ BEER SINGH

11,585 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

11585

Allowed/Partly Allowed on merits	6469
Dismissed on merits	2159
Dismiss other than merit(DD/Non Prosec./Abated)	1542
Disposed off/Decided on merits	1256
DISMISSED AS WITHDRAWN	63
DISMISSED AS INFRUCTUOUS	53
(unspecified)	35
DISMISSED AS NOT PRESSED	4

RAM AUTAR v. STATE — Allahabad High Court (2026-05-17)
CHUNNA SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-05)
HIRDESH AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-05)
LAKHAN v. STATE — Allahabad High Court (2026-05-05)
MUNNI DEVI v. STATE OF U.P. — Allahabad High Court (2026-04-26)
AJEET SINGH v. STATE OF U.P. — Allahabad High Court (2026-04-26)
SUNIL v. STATE OF U.P. — Allahabad High Court (2026-04-14)
MOHAMMAD RASHEED v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-03-31)
BRAJESH SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-31)
GULZAR v. STATE OF U.P. — Allahabad High Court (2026-03-23)