RAHUL CHATURVEDI,VIPIN CHANDRA DIXIT
103 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 103 |
Disposal nature
| Disposed off/Decided on merits | 80 |
| Dismissed on merits | 15 |
| DISMISSED AS INFRUCTUOUS | 6 |
| Allowed/Partly Allowed on merits | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SHASHANK THAKUR @ SHIVAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- MUSTKEEM AND 10 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- SMT. ANJALI KUMARI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- SMT. RADHA RANI v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-06-09)
- MANOJ KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- KUNAL SINGHAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- SMT REETA DEVI v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-06-09)
- MO RAFI URF MOHD RAFI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-06-09)
- ASHOK KUMAR YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- SHEELU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
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