RAHUL CHATURVEDI,MOHD. AZHAR HUSAIN IDRISI

527 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

527

Disposed off/Decided on merits	350
Dismissed on merits	80
DISMISSED AS INFRUCTUOUS	61
Allowed/Partly Allowed on merits	24
DISMISSED AS NOT PRESSED	5
Dismiss other than merit(DD/Non Prosec./Abated)	4
DISMISSED AS WITHDRAWN	3

RAJENDRA BIHARI LAL AND 6 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
HARIOM SHARMA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
ARVIND GUPTA AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
KAMTA PRASAD AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
SHIV KUMAR SOLANKI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
NAND LAL NISHAD URF NANDA AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-11)
SURYABHAN YADAV v. SUPERINTENDENT DISTRICT JAIL DISTRICT AZAMGARH AND 3 OTHERS — Allahabad High Court (2023-12-06)
RAMVEER v. STATE OF U.P. — Allahabad High Court (2023-11-29)
SMT. KHUSHI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-28)
SYED TARIK UMAR v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-11-28)