LexRAHUL CHATURVEDI,GAJENDRA KUMAR
140 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 140 |
Disposal nature
| Disposed off/Decided on merits | 61 |
| Dismissed on merits | 51 |
| DISMISSED AS INFRUCTUOUS | 11 |
| Allowed/Partly Allowed on merits | 8 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS NOT PRESSED | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- YUVRAJ YADAV v. ADHICHAK KENDRIYA KARAGAR NAINI PRAYAGRAJ AND ANOTHER — Allahabad High Court (2023-05-26)
- RIZWAN @ RASHID AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-26)
- RAMJEET PRASAD BHARTI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-26)
- DILEEP v. STATE OF U.P. — Allahabad High Court (2023-05-26)
- ANIL KUMAR VERMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-26)
- INDRAWATI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-26)
- SMT. MAYA DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-05-26)
- KAMLESH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-26)
- SWARTHI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-26)
- MOOL CHANDRA AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-26)