RAHUL CHATURVEDI

15,877 recorded High Court judgment(s) · 2017–2024

Courts

Allahabad High Court

15877

Allowed/Partly Allowed on merits	7371
Disposed off/Decided on merits	5307
Dismissed on merits	2323
Dismiss other than merit(DD/Non Prosec./Abated)	736
Allowed/Partly Allowed on merits/Granted	31
DISMISSED AS INFRUCTUOUS	30
DISMISSED AS WITHDRAWN	29
DISMISSED AS NOT PRESSED	19

JAHEEM @ ZAHEEM v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-04-27)
ABBAS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-03-22)
FIROZ KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. — Allahabad High Court (2024-03-01)
SURESH YADAV v. STATE OF U.P THRU. ADDIL. CHIEF SECY. DEPTT. HOME GOVT. CIVIL SECRT. LKO. — Allahabad High Court (2024-03-01)
DHIRENDRA KUMAR @ DHEERU v. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT. GOVT. LKO. — Allahabad High Court (2024-03-01)
DURGESH YADAV ALIAS CHAWANNI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. CIVIL SECTT. LKO AND ANOTHER — Allahabad High Court (2024-02-16)
SHADAB QUTUBUDDIN MALIK v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO — Allahabad High Court (2024-02-16)
KAPILESHWAR SAHAI BHARGAVA v. STATE OF UP THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTTandANR — Allahabad High Court (2024-02-16)
ANURAG RASTOGI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2024-02-16)
MONU AND 6 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2024-02-16)