RAHUL CHATURVEDI,ANISH KUMAR GUPTA

34 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	23
Dismissed on merits	6
DISMISSED AS INFRUCTUOUS	3
Dismiss other than merit(DD/Non Prosec./Abated)	1
Allowed/Partly Allowed on merits	1

HARSH AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-06)
PARUL SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
RAJU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
SUNIL YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
LALEETA DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
SANTOSH KUMAR PANDEY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
S.N. MEHTA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
ROHIT AGARWAL AND 15 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)
BHANU PRAKASH BAJPAYEE AND 8 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-11-06)
VIKRAM SINGH @ VIKRANT v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-06)