RAHUL BHARTI

3,028 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

3028

Disposed Off	1432
Dismissed	366
Dismissed as Withdrawn	330
Dismissed for Non Prosecution	306
Dismised	154
Dismissed as Infractuous	153
Disposed Off as Withdrawn	151
DISMISSED FOR NON PROSECUTION	103

SAHIL v. UT OF J AND K TH. STATION HOUSE OFFICER OFFICER IN CHARGE POLICE STATION BAHU FORTAND ANOTHER — High Court of J&K and Ladakh (2026-06-05)
ROCKY v. UT OF J AND K TH. STATION HOUSE OFFICER,OFFICER IN CHARGE POLICE STATION, BAHU FORT AND ANOTHER — High Court of J&K and Ladakh (2026-06-05)
SARFRAZ AHMED v. UT OF J AND K TH S.H.O. POLICE STATION, POONCH AND ANOTHER — High Court of J&K and Ladakh (2026-06-03)
MAKHAN DIN v. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-03)
CHAYA SHARMA AND OTHERS v. MADHU AND OTHERS — High Court of J&K and Ladakh (2026-06-03)
GHULAM NABI AND ANOTHER v. MOHD BASHIR — High Court of J&K and Ladakh (2026-06-02)
SURAJ v. UNION TERRITORY OF JAMMU AND KASHMIR TH PRINCIPAL SECY HOME AND ORS — High Court of J&K and Ladakh (2026-05-30)
TALIB HUSSIAN v. UT OF J AND K TH. COMMISSIONER SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2026-05-29)
SAIN DASS v. JAI GOPAL — High Court of J&K and Ladakh (2026-05-29)
IMTIAZ AHMED v. UT OF J AND K TH. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-05-29)