RAGHVENDRA SINGH CHAUHAN,T.AMARNATH GOUD

180 recorded High Court judgment(s) · 2019–2020

Courts

Telangana High Court

180

DISMISSED	59
ALLOWED NO COSTS	38
WITHDRAWN	26
DISPOSED OF NO COSTS	19
DISMISSED AS NON PROSECUTION	9
DISMISSED AS NOT PRESSED	8
DISMISSED NO COSTS	7
DISMISSED AS INFRUCTUOUS	5

Ms.Sameena Khatoon v. State of Telangana and 4 Others — Telangana High Court (2020-04-15)
L.Vanishree v. The State of Telangana — Telangana High Court (2020-04-15)
S.S.R. MURTHY v. THE UNION OF INDIA — Telangana High Court (2020-04-09)
KYATHAM PRITHVI RAJU, KARIMNAGAR v. CIRCLE INSPECTOR OF POLICE, PEDDAPALLI — Telangana High Court (2019-07-09)
GADDAM ARUNA, DHARMARAM MANDAL v. STATE OF TELANGANA, REP. BY P.P., HYD AND 2 OTHRS — Telangana High Court (2019-07-09)
T. Vinayak Ravi Reddy and Another v. State of Telangana and 4 Others — Telangana High Court (2019-07-09)
SINGIREDDY SUDHAKAR REDDY, KARIMNAGAR DIST. v. C.I. OF POLICE PEDDAPALLI, KARIMNAGAR DIST. — Telangana High Court (2019-07-09)
M/s Bhagyanagar Silk Mills Pvt. Ltd., v. AJAY KUMAR GUPTA DOCHANIA — Telangana High Court (2019-04-12)
M/s Bhagyanagar Silk Mills Pvt. Ltd., v. Amarnath Gupta Dochania, — Telangana High Court (2019-04-12)
Smt. T. Preethi v. The State Of Telangana — Telangana High Court (2019-04-04)