RAGHVENDRA SINGH CHAUHAN,SRI NARAYAN SINGH DHANIK, J
175 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 175 |
Disposal nature
| DISMISSED | 76 |
| DISMISSED AS INFRUCTUOUS | 48 |
| DISMISSED AS WITHDRAWN | 34 |
| DISPOSED | 14 |
| ALLOWED | 3 |
Recent judgments
- SUSHIL KUMAR v. UTTARAKHAND TRANSPORT CORPORATION THROUGH ITS SECRETARY — Uttarakhand High Court (2021-12-22)
- JOT SINGH BISHT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-12-22)
- RAHUL SINGH NEGI v. UTTARAKHAND PUBLIC SERVICE COMMISSION — Uttarakhand High Court (2021-12-20)
- AKHILESH KUMAR v. UTTARAKHAND PUBLIC SERVICE COMMISSION — Uttarakhand High Court (2021-12-20)
- STATE OF UTTARAKHAND v. SANJEEV — Uttarakhand High Court (2021-12-20)
- STATE OF UTTARAKHAND v. RAKESH SINGH — Uttarakhand High Court (2021-12-20)
- PRASHANT KUMAR SHARMA v. UTTARAKHAND PUBLIC SERVICE COMMISSION — Uttarakhand High Court (2021-12-20)
- STATE OF UTTARAKHAND v. VINOD KUMAR — Uttarakhand High Court (2021-12-20)
- TAPAN BAHUGUNA v. UTTARAKHAND PUBLIC SERVICE COMMISSION — Uttarakhand High Court (2021-12-20)
- DEEPAK CHANDRA PARGAIN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-12-20)
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