LexRAGHVENDRA SINGH CHAUHAN,SHAMEEM AKTHER
410 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 410 |
Disposal nature
| DISMISSED NO COSTS | 129 |
| ALLOWED NO COSTS | 114 |
| WITHDRAWN | 53 |
| DISPOSED OF NO COSTS | 49 |
| DISMISSED AS INFRUCTUOUS | 41 |
| DISMISSED | 15 |
| PARTLY ALLOWED NO COSTS | 3 |
| DISPOSED OF AS INFRUCTUOUS | 2 |
Recent judgments
- MASJID-E-MUNAWWARA v. Mond. Samiuddin Qureshi, And 2 Others — Telangana High Court (2020-08-16)
- Dr. Tummalapally Ashritha Reddy v. The State of Telangana — Telangana High Court (2020-06-15)
- Dr. SK. Ayesha v. The State of Telangana — Telangana High Court (2020-06-15)
- Smt.Bhushan Swarnalatha v. The State of Telangana and 4 Others — Telangana High Court (2019-08-23)
- Mohammed Younus Ali, v. The State of Telangana and 5 others — Telangana High Court (2019-08-23)
- S. Shaker v. The Superintendent of Police — Telangana High Court (2019-08-23)
- V.W.Simon v. The District Collector, — Telangana High Court (2019-08-23)
- S.N. Umakanth, v. The State of Telangana, — Telangana High Court (2019-08-23)
- Sri. G. Bhaskar v. The State of Telangana — Telangana High Court (2019-08-23)
- Sri J.M.Devdut and 2 Others v. The Commissioner and 16 Others — Telangana High Court (2019-08-23)