RAGHVENDRA SINGH CHAUHAN,M.SATYANARAYANA MURTHY

73 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• DR G VENKATESHWAR RAO v. P SATHI REDDY — Telangana High Court (2018-12-31)
• KAVITI MOHANA RAO, SRIKAKULAM DISTRICT v. THE STATE, REP. INSPECTOR OF POLICE JR.PURAM CIRCLE, REP- PP — Telangana High Court (2018-12-31)
• N. PHANI KUMAR, HYDERABAD v. PRL SECY, INDUSTRIES AND COMMERCE, HYDERABAD AND 4 OTHERS — Telangana High Court (2018-12-31)
• R.Janardhan Goud v. Master Shiva Sai Goud — Telangana High Court (2018-12-31)
• GORRE RAJU AND 4 OTHERS v. THE STATE OF A.P. — Telangana High Court (2018-12-31)
• NARRA VENKATRAMANA v. M NARASAIAH — Telangana High Court (2018-12-28)
• ACHANTA KUTUMBA RAO v. ASIAN AVANUES PVT LTD — Telangana High Court (2018-12-28)
• SRI.T.S.VENKATESWARA RAO v. SRI.M.MADHUSUDAN RAO AND 3 OTHERS — Telangana High Court (2018-12-26)
• KANDADI RAVEENA (A-1), BODDUPAL v. THE STATE OF AP., REP. BY PP., HIGH COURT, HYDERABAD — Telangana High Court (2018-12-21)
• THURUGOPU KRISHNAM RAJU , KRISHNA v. THE STATE OF A.P. REP. BY ITS PP — Telangana High Court (2018-12-21)