LexRAGHVENDRA SINGH CHAUHAN,B.VIJAYSEN REDDY
473 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 473 |
Disposal nature
| ALLOWED NO COSTS | 120 |
| DISMISSED | 103 |
| WITHDRAWN | 84 |
| DISPOSED OF NO COSTS | 84 |
| DISMISSED AS INFRUCTUOUS | 66 |
| DISMISSED NO COSTS | 7 |
| CLOSED NO COSTS | 7 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- Kare Madhu, And Another v. Sate of Telangana, And 6 Others — Telangana High Court (2020-12-31)
- RDO, CHEVELLA DIVISION AND ANO. v. CHAVALI ANILAJA AND 2 ORS. — Telangana High Court (2020-12-30)
- Sudhanaboina Renuka v. The State of Telangana and 3 Others — Telangana High Court (2020-12-30)
- The Commissioner v. Karnati Nagabhushanarn — Telangana High Court (2020-12-30)
- Sandeep Venna v. State of Telangana — Telangana High Court (2020-12-30)
- Bandari Laxmi v. State of Telangana — Telangana High Court (2020-12-30)
- THE COLLECTOR, R.R.DIST AND 4 OTHERS v. SMT. C ANILAJA, HYDERABAD AND 4 OTHERS — Telangana High Court (2020-12-30)
- Karna Brahmananda Reddy v. The State of Telangana — Telangana High Court (2020-12-30)
- Dheekonda Sridhar v. The State of Telangana — Telangana High Court (2020-12-29)
- Abdul Basheer v. The State of Telangana and 2 others — Telangana High Court (2020-12-29)