LexRAGHVENDRA SINGH CHAUHAN, . ALOK KUMAR VERMA
458 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 458 |
Disposal nature
| DISMISSED | 132 |
| DISMISSED AS WITHDRAWN | 104 |
| DISPOSED | 101 |
| DISMISSED AS INFRUCTUOUS | 80 |
| ALLOWED | 23 |
| (unspecified) | 10 |
| DISMISSED IN DEFAULT | 5 |
| PARTLY ALLOWED | 2 |
Recent judgments
- INDU PRABHA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-12-17)
- Nitish Singh Bhati v. Central Beaureu Of Investigation AND OTHERS — Uttarakhand High Court (2021-12-15)
- Praneet Bhati v. Central Bureau Of Investigation — Uttarakhand High Court (2021-12-15)
- Karan Yadav v. Central Bureau Of Investigation — Uttarakhand High Court (2021-11-25)
- Pal Singh @ Pala @ Lakkar @ Harpal Singh v. Central Bureau Of Investigation — Uttarakhand High Court (2021-11-23)
- SUBHODH KUMAR SHARMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-11-23)
- RAVINDER SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-11-18)
- VINAY JAYSWAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-11-17)
- SWALEHA HUSSAIN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-11-17)
- M/S JAI BHAWANI STONE CRUSHER THROUGH ITS PARTNER v. STATE OF UTTARAKHAND — Uttarakhand High Court (2021-11-17)