LexRAGHVENDRA SINGH CHAUHAN,A.RAJASHEKER REDDY
95 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 95 |
Disposal nature
| DISPOSED OF NO COSTS | 43 |
| DISMISSED NO COSTS | 19 |
| DISMISSED | 12 |
| ALLOWED NO COSTS | 10 |
| WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISPOSED OF AS INFRUCTUOUS | 1 |
Recent judgments
- Jayasri Bai v. The State of Telangana — Telangana High Court (2019-05-29)
- Tatineni Ramesh Chandrababu v. The State of Telangana — Telangana High Court (2019-05-01)
- The State of Telangana v. M.Krishna — Telangana High Court (2019-05-01)
- Asif Iqbal Mohd v. The State of Telangana — Telangana High Court (2019-05-01)
- Sriven Marketing, v. Union of India — Telangana High Court (2019-05-01)
- A. Linga Reddy, v. Mannam Sridhar Reddy, — Telangana High Court (2019-04-30)
- S. Rangaiah v. The Superintendent — Telangana High Court (2019-04-30)
- V.Krupakar v. The State of Telangana — Telangana High Court (2019-04-30)
- Narayan Dande v. Greater Hyderabad Municipal Corporation — Telangana High Court (2019-04-30)
- Smt. K. Praneetha v. The State of Telangana — Telangana High Court (2019-04-30)