LexRAGHVENDRA SINGH CHAUHAN,A.ABHISHEK REDDY
892 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 892 |
Disposal nature
| ALLOWED NO COSTS | 293 |
| DISMISSED NO COSTS | 224 |
| DISPOSED OF NO COSTS | 106 |
| WITHDRAWN | 103 |
| DISMISSED AS INFRUCTUOUS | 78 |
| DISMISSED | 50 |
| PARTLY ALLOWED NO COSTS | 13 |
| DISMISSED FOR DEFAULT | 8 |
Recent judgments
- Vadde Papaiah v. The State of Telangana — Telangana High Court (2021-01-04)
- SMT. CHAKALI BASSAMMA, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2020-12-18)
- CHAKALI VEERAPPA AND ANOTHER v. THE STATE OF A.P. — Telangana High Court (2020-12-18)
- M/s AQUA Plast v. The State of Telangana — Telangana High Court (2020-11-06)
- M/s.M.V. Print N Pack v. The State of Telangana and 4 others — Telangana High Court (2020-11-06)
- M/s. Sri Ramnarayan Polymers v. The State of Telangana and 4 Others — Telangana High Court (2020-11-06)
- K.Deepti v. The State of Telangana and 8 Others — Telangana High Court (2020-09-18)
- B. Venkateshwarlu v. The State of Telangana and 9 Others — Telangana High Court (2020-08-28)
- M/s. Parmeshwari Industries v. The State of Telangana — Telangana High Court (2020-08-14)
- M/s. Fatima Poultry Farm, v. The state of Telangana — Telangana High Court (2020-08-07)