LexRAGHVENDRA S. CHAUHAN
397 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 397 |
Disposal nature
| Dismissed for Non-Prosecution | 163 |
| DISMISSED | 142 |
| ALLOWED | 40 |
| DISPOSED | 34 |
| Partly Allowed | 10 |
| ALLOWED AND REMANDED | 3 |
| Transferred to principal bench | 2 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- UNITED INDIA INSURANCE CO. LTD., v. KUMAR KARTIK — Karnataka High Court (2017-07-14)
- AMINABI W/O LATIFSAHEB DHARWAD v. THE DEPOT MANAGER — Karnataka High Court (2017-01-20)
- BALAPPA PIRAJI SOOJI v. VIJAY BASAVANNI HANJI — Karnataka High Court (2017-01-20)
- MR. SOMALING S/O SHANKRAPPA HARUGOP v. MR. RAJASHEKHAR V. SADHUNAVAR — Karnataka High Court (2017-01-20)
- THE MANAGER v. SHRI PRASAD S/O LATE MUNEENDRA — Karnataka High Court (2017-01-20)
- JANATBI MAHOBOOB BETAGERI, v. PUSHPAK FREIGHT CARRIER, — Karnataka High Court (2017-01-20)
- ANNAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-01-19)
- MANJUNATH @ MAHALBLESHWAR S/O GANAPATI HEGDE v. BHAGIRATHI VISHNU KANKONAKAR — Karnataka High Court (2017-01-13)
- C M MARULA SIDDESHWARA S/O C M SARPABHUSHANA v. C M ARUNA W/O C M MARULA SIDDESHWARA — Karnataka High Court (2017-01-13)
- SMT. BHAGAWWA W/O SADASHIV PAKALI, v. RAJENDRA NIKKAM S/O TAYABA DONDIBA NIKKAM — Karnataka High Court (2017-01-13)