RAGHVENDRA S.CHAUHAN

4,291 recorded High Court judgment(s) · 2012–2019

Courts

Karnataka High Court

4291

DISMISSED	1999
Dismissed for Non-Prosecution	940
DISPOSED	843
ALLOWED	409
Partly Allowed	56
ALLOWED AND REMANDED	22
IA/Memo/VK/OP in disposal	9
Converted	4

THE ADVOCATES ASSOCIATION CHIKMAGALUR v. GOVERNMENT OF INDIA — Karnataka High Court (2019-09-06)
M/S WONDERLA HOLIDAYS LIMITED v. ASSISTANT LABOUR COMMISSIONER — Karnataka High Court (2018-11-05)
MR.KUMAR @ SHANTHAKUMAR v. SRI M RAMACHANDRA — Karnataka High Court (2018-09-15)
M/S ORIENTAL INSURANCE COMPANY LIMITED v. SRI KUMAR @ SHANTHAKUMAR — Karnataka High Court (2018-09-15)
SMT B R PUSHPA v. INDIAN OVERSEAS BANK — Karnataka High Court (2018-09-14)
H. S. VISHWANATH v. THE COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2018-06-29)
SHRI LOUIS LOBO v. VIJAYA BANK — Karnataka High Court (2018-06-29)
SHRI N SHRIDHARA KAMATH v. VIJAYA BANK — Karnataka High Court (2018-06-29)
SHRI.UMESH v. VIJAYA BANK — Karnataka High Court (2018-06-29)
SHRI G KARUNAKAR SHETTY v. VIJAYA BANK — Karnataka High Court (2018-06-29)