LexRAGHUVENDRA SINGH RATHORE,NARENDRA KUMAR JAIN-II
45 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 45 |
Disposal nature
| DISMISSED | 20 |
| ALLOWED | 12 |
| DISPOSED OF | 8 |
| PARTLY ALLOWED | 5 |
Recent judgments
- SMT. SUSHILA v. STATE — Rajasthan High Court (2014-04-12)
- PAWAN KUMAR @ MANGA RAM @ SITT v. STATE — Rajasthan High Court (2014-04-12)
- VIKRAM SINGH v. STATE — Rajasthan High Court (2014-04-12)
- KISHAN LAL AND ORS v. STATE OF RAJASTHAN THROUGH P P. — Rajasthan High Court (2014-02-18)
- RAMGOPAL AND ORS v. STATE — Rajasthan High Court (2014-02-12)
- PAPPU @ RAJESH MEENA AND ORS v. STATE — Rajasthan High Court (2014-02-12)
- SULTAN RAM AND ORS v. STATE — Rajasthan High Court (2014-02-04)
- NARSI v. STATE — Rajasthan High Court (2014-02-03)
- MANSUKHA AND ORS v. STATE — Rajasthan High Court (2014-02-03)
- KUNDAN SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-01-29)