LexRAGHUVENDRA SINGH RATHORE,NARENDRA KUMAR JAIN
98 recorded High Court judgment(s) · 2009–2017
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 98 |
Disposal nature
| DISMISSED | 54 |
| ALLOWED | 20 |
| DISPOSED OF | 17 |
| PARTLY ALLOWED | 3 |
| WITHDRAWN | 3 |
| TRANSFERRED | 1 |
Recent judgments
- AAMEEN KHAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-12-08)
- CHANDU ALIS CHANDRAPRAKASH v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2014-12-10)
- SMT MEENA AND ANR v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2014-10-15)
- JASWANT GAUR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-02-26)
- AVINASH v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2013-03-21)
- TEJ PRAKASH v. STATE — Rajasthan High Court (2013-01-22)
- MOHAMMAD HUSSAIN v. STATE — Rajasthan High Court (2013-01-22)
- AVINASH v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2013-01-22)
- AMAR SINGH v. UNION OF INDIA and ORS — Rajasthan High Court (2012-08-28)
- NAWAL SINGH v. STATE — Rajasthan High Court (2012-03-20)