LexRAGHUVENDRA SINGH RATHORE
2,813 recorded High Court judgment(s) · 2007–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2813 |
Disposal nature
| DISMISSED | 1372 |
| ALLOWED | 979 |
| DISPOSED OF | 363 |
| PARTLY ALLOWED | 65 |
| WITHDRAWN | 18 |
| PEREMPTORY | 7 |
| REMANDED | 6 |
| (unspecified) | 2 |
Recent judgments
- DHARMENDRA AND ANR. v. STATE OF RAJASTHAN — Rajasthan High Court (2015-09-21)
- SMT. GHEESI MEENA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- VIKASH KHANDELWAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- ASHWANI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- SMT. DHOLI DEVI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- SMT KRISHNA YADAV v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- GANESH NARAYAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- RAJKUMAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- MANISHA DEVI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)
- SONU AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-06-30)