LexRAGHUVENDRA SINGH RATHORE,ARUN MISHRA
48 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 48 |
Disposal nature
| DISMISSED | 42 |
| DISPOSED OF | 5 |
| COMPROMISED | 1 |
Recent judgments
- GHANSHYAM DASS GUPTA v. J V V N LTD AND ORS — Rajasthan High Court (2011-02-28)
- TIKAM CHAND TAYLOR v. HINDUSTAN PETROLEUM CORP ORS — Rajasthan High Court (2011-02-28)
- M/S.VIPUL GEMS PVT.LTD. v. BANK OF BARODA AND ORS — Rajasthan High Court (2011-02-24)
- M/S MINERAL EXPLORATION CORPOR v. THE PRESIDING OFFICER CENTRAL — Rajasthan High Court (2011-02-24)
- STATE AND ORS v. SH.SHANTILAL RATHI andANR — Rajasthan High Court (2011-02-22)
- HINDAUN KRIYA VIKRAYA SAHAKARI v. MUNICIPAL BOARD HINDAUN AND ORS — Rajasthan High Court (2011-02-21)
- KAMALJEET SINGH AHLUWALIA v. UNION OF INDIA and ORS — Rajasthan High Court (2011-02-18)
- STATE OF RAJ AND ORS v. JAGDISH PRASAD — Rajasthan High Court (2011-02-18)
- MUKESH KUMAR BHUPREMI v. STATE OF RAJ andORS — Rajasthan High Court (2011-02-15)
- CT/GD.BHAIRU LAL KHATIK v. U O I AND ORS — Rajasthan High Court (2011-02-02)