LexRAGHUBIR DASH
408 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 408 |
Disposal nature
| Disposed Off | 292 |
| Allowed | 65 |
| Dismissed | 24 |
| Rejected | 17 |
| Withdrawn | 8 |
| Converted | 1 |
| Partly Allowed | 1 |
Recent judgments
- GHASI@KHATRU@CHENDA v. STATE — Orissa High Court (2016-01-29)
- CHAKRADHAR BARIK v. STATE OF ORISSA — Orissa High Court (2016-01-27)
- SAROJ KU.SAGARIA v. STATE OF ORISSA — Orissa High Court (2016-01-22)
- OM SETHY v. STATE OF ORISSA — Orissa High Court (2016-01-19)
- BIBHUTI BHUSAN BEHER v. PRADOSH KU MOHANTY — Orissa High Court (2016-01-18)
- SUBRAT KUMAR PIRI v. STATE OF ORISSA — Orissa High Court (2016-01-13)
- PRADIP KUMAR MISHRA v. STATE OF ORISSA — Orissa High Court (2016-01-12)
- MIRZA ANSAR BAIG v. STATE OF ORISSA — Orissa High Court (2016-01-11)
- KATANI IRMA v. STATE OF ORISSA — Orissa High Court (2016-01-08)
- RAI MUTA v. STATE OF ORISSA — Orissa High Court (2016-01-08)