LexRADHAKISHAN AGRAWAL
1,966 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1966 |
Disposal nature
| PARTLY ALLOWED | 622 |
| ALLOWED | 323 |
| DISPOSED OFF | 300 |
| DISMISSED | 282 |
| WITHDRAWN | 184 |
| NON PROSECUTION | 141 |
| ABATED | 53 |
| INFRUCTUOUS | 35 |
Recent judgments
- MANIRAM SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- NAVEEN SONVANI v. SARVESH CHANDRAKAR — Chhattisgarh High Court (2026-05-14)
- VIJAY PRAKASH SINGH v. ROHINI SULTANIYA — Chhattisgarh High Court (2026-05-14)
- VINOD KUMAR KUNDU v. BARUN KUMAR BANARJEE — Chhattisgarh High Court (2026-05-13)
- HRIDAN @ HIRDAN SAI MANJHI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- SANJAY SHRIVASTAVA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- SANJAY KUMAR DARRO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- SANKATHA PRASAD PATHAK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- SANKATHA PRASAD PATHAK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)
- SUNIL BAGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)