LexR.Y. GANOO, S.C. DHARMADHIKARI
62 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 62 |
Disposal nature
| Disposed Off | 23 |
| Dismissed | 15 |
| Allowed To be withdrawn | 10 |
| Rule Made Absolute | 6 |
| (unspecified) | 3 |
| Granted | 2 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
| Allowed | 1 |
Recent judgments
- SNEHA CONSTRUCTION, THROUGH PROP. MR. NANDU ANTRAM RAJPUT v. PUNE MUNICIPAL CORPORATION, THROUGH CHIEF MUNICIPAL COMMISSIONER AND ORS — Bombay High Court (2013-12-12)
- HASMUKHLAL LAKHAMSHI SONI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2013-12-12)
- MAHARASHTRA MUNICIPAL KAMGAR UNION v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-12-12)
- THORAT DATTATRAY NARAYAN v. UNDARGAON VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA MARYADIT, THROUGH DNYANDEO EKNATH PAWAR AND ORS — Bombay High Court (2013-12-12)
- THORAT DATTATRAY NARAYAN v. UNDARGAON VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA MARYADIT, THROUGH DNYANDEO EKNATH PAWAR AND ORS — Bombay High Court (2013-12-12)
- MAHARASHTRA MUNICIPAL KAMGAR UNION v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-12-12)
- ARCHANA SANDIP PURANDARE AND ORS v. DAWOODSAB LADLESAB WALIKAR AND ORS — Bombay High Court (2013-12-12)
- MR. SUNIL GUNVANT KACHAVE v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-11-22)
- THE EXECUTIVE ENGINEER, M.S.E.B. v. SHRI. JAYWANT BALKRISHNA PATASKAR AND ORS. — Bombay High Court (2013-11-22)
- THE EXECUTIVE ENGINEER, M.S.E.B. v. SHRI. JAYWANT BALKRISHNA PATASKAR AND ORS. — Bombay High Court (2013-11-22)