LexR.Y. GANOO, D.K. DESHMUKH
345 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 345 |
Disposal nature
| Rule Made Absolute | 101 |
| Disposed Off | 92 |
| Rejected | 47 |
| Rule Discharged | 28 |
| (unspecified) | 23 |
| Dismissed | 17 |
| DISPOSED OFF | 9 |
| Allowed To be withdrawn | 8 |
Recent judgments
- BHARAT SUDAM BIRDAVDE v. MRS. YOJANA ARUN SOMWANSHI AND ORS. — Bombay High Court (2012-03-01)
- SANDOZ PRIVATE LIMITED AND ANR. v. THE REGIONAL PROVIDENT FUND COMMISSIONER -1 AND ORS. — Bombay High Court (2012-02-29)
- YUVRAJ RAMESH VEER v. RAHIDAS GANPAT GODSE and ORS — Bombay High Court (2012-02-29)
- ASSOCIATION OF ENGINEERING WORKERS v. METAL BOX INDIA LIMITED — Bombay High Court (2012-02-29)
- RAVINDRA DAGADU GAIKWAD AND OTHERS v. DILIP @ DAGADU SAYAPPA GAIKWAD AND OTHERS — Bombay High Court (2012-02-29)
- RAVINDRA DAGADU GAIKWAD AND OTHERS v. DILIP @ DAGADU SAYAPPA GAIKWAD AND OTHERS — Bombay High Court (2012-02-29)
- VASANT MAHADEV TIKEKAR AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-02-29)
- YUVRAJ RAMESH VEER v. RAHIDAS GANPAT GODSE and ORS — Bombay High Court (2012-02-29)
- GULAB SATRAMDAS BHOJWANI AND ANR. v. VIMLA SATRAMDAS BHOJWANI AND ANR. — Bombay High Court (2012-02-29)
- AMITA A. AJMERA v. MUNICIPAL CORPN. OF GR. BOMBAY and ORS. — Bombay High Court (2012-02-29)