R.Y. GANOO
9,988 recorded High Court judgment(s) · 2000–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 9988 |
Disposal nature
| DISPOSED OFF | 2481 |
| Disposed Off | 1378 |
| Dismissed | 1103 |
| OTHERS DISPOSED OFF | 648 |
| WITHDRAWN | 620 |
| DISMISSED | 457 |
| Allowed | 409 |
| Allowed To be withdrawn | 355 |
Recent judgments
- MOTIRAM UNDRYA KATHARA AND OTHERS v. GURU BALARAM DAYAL AND OTHERS — Bombay High Court (2013-12-24)
- LATE, NAMDEO SHRIPATI BHAME SINCE DECEASED THROPUGH SMT. SARUBAI NAMDEO BHAME andORS. v. MR. PRAKASH HIRACHAND BAFNA and ORS. — Bombay High Court (2013-12-24)
- PRABHAKAR BHARGAV RELEKAR AND ORS v. SUDHAKAR RAGHUNATH AFALE AND ORS — Bombay High Court (2013-12-23)
- PRABHAKAR BHARGAV RELEKAR AND ORS v. SUDHAKAR RAGHUNATH AFALE AND ORS — Bombay High Court (2013-12-23)
- SHARPTECH CONSTRUCTION COMPANY, THROUGH PARTNER, MR. A. V. BALKRISHNAN v. SHRI. CHANDRAKANT DEHU BHAGAT SINCE DECEASED THROUGH LEGAL HEIRS MRS. CHARUSHEELA C. BHAGAT AND ORS — Bombay High Court (2013-12-23)
- M/S TAA CONSTRUCTION v. THE KALYAN AGRICULTURAL PRODUCE MARKET COMMITTEE — Bombay High Court (2013-12-23)
- SOHAIL SIKHANDAR NACHAN v. ASLAM SIKHANDAR NACHAN AND ORS — Bombay High Court (2013-12-23)
- JAYAWANT JAGANNATH PATIL AND HIS CONSTITUTED ATTORNEY SHIR NILESH JAYAWANT PATIL v. 1. RATANSEY KARSONDAS AND ORS. — Bombay High Court (2013-12-21)
- JAYAWANT JAGANNATH PATIL BY HIS CONSTUTED AQTTORNEY NILESH JAYAWANT PATIL v. 1. RATANSEY KARSONDAS — Bombay High Court (2013-12-21)
- CHANDRAKANT BHAU DALVI AND ORS v. SMT. SAVITRIBAI RAGHO PARAB AND ORS — Bombay High Court (2013-12-20)
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