R. VORA, . Z.K.SAIYED
30 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 30 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 11 |
| 26-DISMISSED @ ADM.STAGE | 10 |
| 44-PARTLY ALLOWED @ FH | 7 |
| 46-ANY OTHER MODE @ FH | 2 |
Recent judgments
- INDUBEN DAMJIBHAI KAPURIA v. HARESHKUMAR LAXSHMANBHAI NAKUM — Gujarat High Court (2008-11-17)
- HASMUKHBHAI GOKALDAS SHAH v. STATE OF GUJARAT — Gujarat High Court (2008-11-17)
- AMARJIT SHREERAM YADAV v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- DELHI TRANSPORT CORPORATION v. DHAVAL ROHIT THAKKAR — Gujarat High Court (2008-09-29)
- DELHI TRANSPORT CORPORATION v. SHEELA ROHIT THAKKAR — Gujarat High Court (2008-09-29)
- DELHI TRANSPORT CORPORATION v. SHEELABEN ROHITKUMAR THAKKAR — Gujarat High Court (2008-09-29)
- DELHI TRANSPORT CORPORATION v. ASHOK PEMANAND THAKKAR — Gujarat High Court (2008-09-29)
- DELHI TRANSPORT CORPORATION v. SHEELABEN ROHITKUMAR THAKKAR — Gujarat High Court (2008-09-29)
- DELHI TRANSPORT CORPORATION v. AKASH VIPULKUMAR PANCHAL ---------MINOR----------- — Gujarat High Court (2008-09-29)
- DELHI TRANSPORT CORPORATION v. ASHOK PEMANAND THAKKAR — Gujarat High Court (2008-09-29)
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