R. VORA, . SHARAD D.DAVE

26 recorded High Court judgment(s) · 2006–2009

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	11
39-RULE DISCHARGED/DISMISSED @ FH	11
38-RULE ABSOLUTE/ALLOWED @ FH	2
44-PARTLY ALLOWED @ FH	1
46-ANY OTHER MODE @ FH	1

KADAR VALI MAHAMAD v. STATE OF GUJARAT — Gujarat High Court (2009-02-09)
GHANSHYAM @ GANIYO DAYALDAS PITHANI SINDHI v. STATE OF GUJARAT — Gujarat High Court (2008-12-18)
DAHYABHAI REVABHAI CHAMAR v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
STATE OF GUJARAT v. ALKHABHAI KHATUBHAI CHAMAR — Gujarat High Court (2008-12-17)
HIKHA JIVA GUJARIA v. STATE OF GUJARAT — Gujarat High Court (2008-12-12)
RAM TEJMAL TEKVANI v. STATE OF GUJARAT — Gujarat High Court (2008-12-04)
KARIM ADAMBHAI CHAMADIYA v. STATE OF GUJARAT — Gujarat High Court (2008-12-01)
RAMESHBHAI VESTABHAI v. STATE OF GUJARAT — Gujarat High Court (2008-11-13)
GOPAL CHHAGANLAL BHIL v. STATE OF GUJARAT — Gujarat High Court (2008-11-11)
THE STATE OF GUJARAT v. DIPUJI NAVUJI RATHOD — Gujarat High Court (2007-03-16)