R. VORA, . M.R. SHAH

156 recorded High Court judgment(s) · 2007–2008

Courts

Gujarat High Court

156

26-DISMISSED @ ADM.STAGE	46
39-RULE DISCHARGED/DISMISSED @ FH	39
38-RULE ABSOLUTE/ALLOWED @ FH	35
46-ANY OTHER MODE @ FH	20
44-PARTLY ALLOWED @ FH	13
35-ANY OTHER MODE @ ADM.STAGE	2
42-RULE DISCHARGED @ FH	1

KANCHANBEN NARSINH v. STATE OF GUJARAT — Gujarat High Court (2008-11-14)
STATE OF GUJARAT v. HATHISINH A PARMAR — Gujarat High Court (2008-07-23)
UNITED INDIA INSURANCE CO LTD v. JAGDISHBHAI DHIRAJBHAI LAAD — Gujarat High Court (2008-07-16)
STATE OF GUJARAT v. SANGITABEN W/O.VIJAY GHUSABHAICHAURASIYA — Gujarat High Court (2008-07-09)
GHUSABHAI RAISANGBHAI CHORASIYA v. STATE OF GUJARAT — Gujarat High Court (2008-07-09)
STATE OF GUJARAT v. GHUSABHAI RAYSANGBHAI CHAURASIYA — Gujarat High Court (2008-07-09)
STATE OF GUJARAT v. MOMIN AMIRALI MOHMEDBHAI — Gujarat High Court (2008-06-30)
STATE OF GUJARAT v. RAVAL SURYAKANT KESHVALAL — Gujarat High Court (2008-06-30)
GORDHANDAS MOHANLAL MEHTA v. JANAK KANAIYALAL SHETH — Gujarat High Court (2008-06-27)
STATE OF GUJARAT v. SHANTABEN S DAVE — Gujarat High Court (2008-06-18)