R. VORA

1,108 recorded High Court judgment(s) · 1997–2008

Courts

Gujarat High Court

1108

38-RULE ABSOLUTE/ALLOWED @ FH	793
39-RULE DISCHARGED/DISMISSED @ FH	125
46-ANY OTHER MODE @ FH	100
26-DISMISSED @ ADM.STAGE	34
35-ANY OTHER MODE @ ADM.STAGE	27
42-RULE DISCHARGED @ FH	14
43-DISMISSED FOR DEFAULT @ FH	6
27-WITHDRAWN @ ADM.STAGE	2

SOMABHAI JIVABHAI KHIMSURIA v. STATE OF GUJARAT — Gujarat High Court (2008-11-26)
PATEL GOVINDBHAI HARIBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-11-26)
DANABHAI KESHABHAI DAFADA v. STATE OF GUJARAT — Gujarat High Court (2008-11-25)
GUJARAT WATER POLLUTION CONTROL BOARD v. ASSEM PRODUCTS — Gujarat High Court (2008-11-25)
M/S SAMIR TRADING CO. v. NISHI SINGH — Gujarat High Court (2008-11-24)
GULAM AHMED BAGAS v. STATE OF GUJARAT — Gujarat High Court (2008-11-21)
BACHUBHAI GORDHANBHAI VAGHER v. STATE OF GUJARAT — Gujarat High Court (2008-08-22)
RAJUBHAI @ RAJESHBHAI VALLABHBHAI KUNDARIA (PATEL) v. STATE OF GUJARAT — Gujarat High Court (2008-08-22)
RATILAL FAKIRCHAND CHAUDHRI v. STATE OF GUJARAT — Gujarat High Court (2008-08-22)
BIPINBHAI NANALAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2008-07-25)