R. VORA, . BANKIM.N.MEHTA

37 recorded High Court judgment(s) · 2007–2007

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	21
39-RULE DISCHARGED/DISMISSED @ FH	15
38-RULE ABSOLUTE/ALLOWED @ FH	1

STATE OF GUJARAT v. SHYAM SHRIRAM KAHAR — Gujarat High Court (2007-08-13)
STATE OF GUJARAT v. MUKESH MEGHJI MUCHHADIYA — Gujarat High Court (2007-07-10)
STATE OF GUJARAT v. ATULGAR HIRAGAR GOSAI — Gujarat High Court (2007-07-05)
STATE OF GUJARAT v. DHOBI MAHESHBHAI PARSHOTTAMBHAI — Gujarat High Court (2007-07-05)
STATE OF GUJARAT v. KUMPABHAI SONAJI — Gujarat High Court (2007-07-04)
STATE OF GUJARAT v. MER KARSHAN MULU — Gujarat High Court (2007-07-04)
STATE OF GUJARAT v. VARJANG VIDHA SAKHRA — Gujarat High Court (2007-07-03)
STATE OF GUJARAT v. VARJANG VIGHA SHAKHARA — Gujarat High Court (2007-07-03)
THE STATE OF GUJARAT v. MUKESHBHAI NARSIBHAI DODIA — Gujarat High Court (2007-06-28)
STATE OF GUJARAT v. MUSLA ALAMBHAI REHMANBHAI — Gujarat High Court (2007-06-28)