R. VORA, . ABHILASHA KUMARI

29 recorded High Court judgment(s) · 2007–2007

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	18
26-DISMISSED @ ADM.STAGE	9
42-RULE DISCHARGED @ FH	1
38-RULE ABSOLUTE/ALLOWED @ FH	1

STATE OF GUJARAT v. DHRAMRAJ BHANUSHANKAR DAVE — Gujarat High Court (2007-10-30)
THE STATE OF GUJARAT v. THAKOREBHAI MOTIBHAI THAKORE — Gujarat High Court (2007-09-25)
STATE OF GUJARAT v. VISHANBEN, W/O. CHHATARAMBHAI SINDHI (LUVANA) — Gujarat High Court (2007-09-20)
THE STATE OF GUJARAT v. DUDA BHIMA CHAUHAN — Gujarat High Court (2007-09-19)
THE STATE OF GUJARAT v. VINODKUMAR SHIVKUMAR SOLANKI (DARBAR) — Gujarat High Court (2007-09-18)
STATE OF GUJARAT v. VELJIBHAI VITTHALIBHAI BUTANI — Gujarat High Court (2007-09-18)
STATE OF GUJARAT v. BHAYA LAKHDHIR — Gujarat High Court (2007-09-18)
THE STATE OF GUJARAT v. KALUBHAI DHULABHAI PATEL — Gujarat High Court (2007-09-11)
THE STATE OF GUJARAT v. PATEL JAGABHAI ISHWARBHAI — Gujarat High Court (2007-09-07)
STATE OF GUJARAT v. HANSURAM RAMPATIRAM HARIJAN — Gujarat High Court (2007-09-07)