LexR.VIJAYAKUMAR
12,340 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 12340 |
Disposal nature
| DISPOSED OF | 4560 |
| ALLOWED | 2590 |
| CLOSED | 2103 |
| DISMISSED | 1446 |
| WITHDRAWN DISMISSED | 462 |
| DISMISSED AS INFRUCTUOUS | 297 |
| DISMISSED FOR DEFAULT | 269 |
| PARTLY ALLOWED | 268 |
Recent judgments
- Maruthupandi v. The State of Tamilnadu Rep. by The Superintendent of Police — Madras High Court (2026-06-04)
- Jeyaraman v. The State of Tamilnadu — Madras High Court (2026-06-04)
- Rajakani v. B.Rathna — Madras High Court (2026-06-03)
- Arun Prashath v. The Sub Inspector of Police — Madras High Court (2026-06-03)
- C. Rajendren v. Mohandhas — Madras High Court (2026-06-03)
- Subeyar Ali v. The State of Tamil Nadu — Madras High Court (2026-06-03)
- P.Uthayabanulatha v. Bhavani — Madras High Court (2026-06-03)
- Solaiprakash v. State Of Tamilnadu Rep By Inspector Of Police, Viruveedu — Madras High Court (2026-06-03)
- Suganya @ Suganya Muthu v. S.Suji — Madras High Court (2026-06-03)
- Therasammal @ Mensila v. Gana Jency — Madras High Court (2026-06-03)