R.V.RAVEENDRAN

96 recorded High Court judgment(s) · 1998–1999

Courts

Disposal nature

Recent judgments

• LAXMIKANT v. KSPCB BY ITS CHAIRMAN AND ORS — Karnataka High Court (1999-06-14)
• DORAISWAMY V v. PARASHURAMAN — Karnataka High Court (1998-09-23)
• M.MOHAN v. K.N.NAGARAJA — Karnataka High Court (1998-08-21)
• T.HAMZA v. P.S.VENKOBA RAO — Karnataka High Court (1998-08-21)
• DINESH BOHRA v. NARESH GUPTHA — Karnataka High Court (1998-08-17)
• T.V.USHAMANI v. C.PRABHAKAR — Karnataka High Court (1998-08-14)
• MOHAMMED IQBAL AND ANR. v. G.KODANDAPANI — Karnataka High Court (1998-08-04)
• H.S.RAJANI v. THE SPECIAL OFFICER AND ORS. — Karnataka High Court (1998-06-30)
• DR.D.SHESHACHALAM v. THE REGISTRAR(EVALUATION)B.U., — Karnataka High Court (1998-06-30)
• RAVI KUMAR T.C. AND ORS. v. THE STATE AND ORS. — Karnataka High Court (1998-06-30)