R.V. MORE

324 recorded High Court judgment(s) · 2007–2008

Courts

Bombay High Court

324

Dispossed Off/Dismiss for Default	112
Dismissed/Rule Discharged	108
Withdrawn	31
Admitted/Allwd/Granted/Rule Absolute	26
DISMISSED	22
OTHERS DISPOSED OFF	19
ALLOWED	4
Rejected at Admission Stage	2

SARASWATIBAI BALIRAM KADAM v. STATE OF MAH. THRU. P.S.O. and ANOR. — Bombay High Court (2008-07-04)
RAVINDRA JANARDAN WAGHMARE v. STATE OF MAH. THRU. P.S.O. and ANOR. — Bombay High Court (2008-07-04)
KAMLAKAR BALAJI MURLIDHAR and 3 ORS. v. DIGAMBAR BALAJI MURLIDHAR and ANOR. — Bombay High Court (2008-07-04)
SUBHASH UKHARDA PATIL v. STATE OF MAH. THRU P.S.O. and ANOR. — Bombay High Court (2008-07-04)
M/S. GOYAL IRON and STEEL CORPN. THRU. R.R. AGRAWAL v. M/S. KULKARNI ENGINEERING ASSOCIATES LTD., and 2 ORS. — Bombay High Court (2008-07-03)
M/S. GOYAL IRON and STEEL CORPN. THRU. R.R. AGRAWAL v. M/S. KULKARNI ENGINEERING ASSOCIATES LTD., and 2 ORS. — Bombay High Court (2008-07-03)
NARESH S/O SHIVLAL RAJAI v. STATE OF MAH. THRU. PSO PANCHPAOLI — Bombay High Court (2008-07-03)
M/S. GOYAL IRON and STEEL CORPN. THRU. R.R. AGRAWAL v. M/S. KULKARNI ENGINEERING ASSO. LTD., and 2 ORS. — Bombay High Court (2008-07-03)
M/S. GOYAL IRON and STEEL CORPN. THRU. R.R. AGRAWAL v. M/S. KULKARNI ENGINEERING ASSO. LTD., and 2 ORS. — Bombay High Court (2008-07-03)
M/S. GOYAL IRON and STEEL CORPN. THRU. R.R. AGRAWAL v. M/S. KULKARNI ENGINEERING ASSO. LTD, and 2 ORS. — Bombay High Court (2008-07-03)