R.V. GHUGE, S.M. MODAK

90 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• TIRUPATI ASSOCIATES, NAGPUR THR. PROP. NAMDEO S/O VISHWANATHRAO KADU v. STATE OF MAHA. THR. PRINCIPAL SECRETARY, DEPARTMENT OF WATER SUPPLY AND SANITATION, MUMBAI AND ORS — Bombay High Court (2020-02-14)
• YOUTH WELFARE ASSOCIATION, NAGPUR THROUGH PRESIDENT, NITIN SURESH PATIL, NAGPUR v. MAHARASHTRA STATE SKILL DEVELOPMENT SOCIETY, MUMBAI THR. CHAIRMAN/CHIEF SECRETARY AND OTHERS — Bombay High Court (2020-02-14)
• DILIP S/O SANTOSHRAO HEDAOO v. THE DEPUTY DIRECTOR AND MEMBER SECRETARY, SCHEDULED TRIBE SCRUTINY COMMITTEE, NAGPUR AND ANOTHER — Bombay High Court (2020-02-13)
• KAMLAKAR S/O RAMRAO BALLAI v. STATE OF MAHARASHTRA THR. DEPARTMENT OF AGRI. AND COOPERATION, MUMBAI AND OTHERS — Bombay High Court (2020-02-13)
• MAHARASHTRA RAJYA VIDYUT MANDAL NIVRUTTA KARMACHARI SANGH, THR. PRESIDENT, SHRI RAMNATH S/O SHAMMAN v. STATE OF MAHARASHTRA, THROUGH IT SECRETARY, DEPARTMENT OF INDUSTRY, ENERGY AND LABOUR, MUMBAI AND 4 — Bombay High Court (2020-02-13)
• RAGHUNATH RAMNATH FUKE v. STATE OF MAHARASHTRA, THR. SECRETARY, DEPARTMENT OF SOCIAL WELFARE, MUMBAI AND OTHERS — Bombay High Court (2020-02-13)
• SUNIL S/O SUBRAMANI TADAM v. THE DISTRICT SOCIAL WELFARE OFFICER, ZILLA PARISHAD, BULDHANA AND OTHERS — Bombay High Court (2020-02-13)
• SHRI SURESH S/O RAMCHANDRA RAMTEKE AND ANOTHER v. STATE OF MAHARASHTRA THR. ITS PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND 2 OTHERS — Bombay High Court (2020-02-13)
• M/S MURLI INDUSTRIES LTD., NAGPUR THR. AUTHORISED SIGNATORY, NATIONAL COMPANY LAW TRIBUNAL v. STATE OF MAHARASHTRA THR. SECRETARY, INDUSTRIES ENERGY AND LABOUR DEPT., MUMBAI AND ANOTHER — Bombay High Court (2020-02-13)
• DILIP S/O SANTOSHRAO HEDAOO v. THE DEPUTY DIRECTOR AND MEMBER SECRETARY, SCHEDULED TRIBE SCRUTINY COMMITTEE, NAGPUR AND ANOTHER — Bombay High Court (2020-02-13)