R.V. GHUGE

245 recorded High Court judgment(s) · 2019–2020

Courts

Bombay High Court

245

Disposed-Off	91
Admitted/Allwd/Granted/Rule Absolute	65
Withdrawn	36
Dismissed/Rule Discharged	23
Dispossed Off/Dismiss for Default	17
C.A. Disposed off	10
Rejected at Admission Stage	3

CYBERTECH SYSTEMS AND SOFTWARE LTD., THR. SENIOR VICE PRESIDENT AND HEAD MR. VISHAL BARGAT, THANE v. THE COLLECTOR, WARDHA — Bombay High Court (2020-01-31)
SMT. TRIVENI W/O BHARAT HANWATE v. ADDITIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND OTHERS — Bombay High Court (2020-01-30)
GOVT. OF INDIA DEPT. OF ROAD TRANS. AND HIGHWAYS, THR. D.G.R.D. AND SPL. SEC. M.O.S.R.T. AND ANOTHE v. ABHIJEET ASHOKA INFRASTRUCTURE PVT. LTD., NAGPUR — Bombay High Court (2020-01-30)
SHRI DEVI SEVADAS MAAHARAJ SANSTHAN TRUST, WASHIM THR. TRUSTEE MR. NAMDEV H. RATHOD AND OTHERS v. GOPAL SHRICHAND RATHOD AND OTHERS — Bombay High Court (2020-01-30)
SHRI CHAKRADHAR SWAMI SHIKSHAN SANSTHA, BHANDARA THR. SECRETARY AND ANOTHER v. THE DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION, NAGPUR AND OTHERS — Bombay High Court (2020-01-30)
ABDUL MUNAF SHAIKH S/O DADA MIYAN SHAIKH v. ZILLA PARISHAD NAGPUR THR. THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD NAGPUR — Bombay High Court (2020-01-30)
SHRI RAJENDRA MAHADEO KAMBLE AND OTHERS v. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES, NAGPUR DIVISION, NAGPUR AND OTHERS — Bombay High Court (2020-01-30)
BALIRAM TUKARAM BORKAR v. RAHUL S/O BHAGWAN TAJNE AND OTHERS — Bombay High Court (2020-01-30)
ISHWAR S/O GANGADHAR WADHAI v. RAGHUNATH S/O BABAJI WADHAI AND OTHERS — Bombay High Court (2020-01-28)
KAILASH SHRIRAM PAWAR v. STATE OF MAHARASHTRA THROUGH SECRETARY, DEPARTMENT OF REVENUE, MUMBAI AND OTHERS — Bombay High Court (2020-01-28)