R.V.EASWAR

60 recorded High Court judgment(s) · 2009–2013

Courts

Disposal nature

Recent judgments

• ORION AUTOMOBILES PVT LTD v. KING AIRWAYS LTD. — Delhi High Court (2013-12-20)
• DHARAMPAL SATYAPAL LIMITED v. .. — Delhi High Court (2013-12-11)
• VED PRAKASH KATIYAR & ORS v. ROHINI COURT BAR ASSOCIATION (REGD) AND ORS — Delhi High Court (2013-12-11)
• TRIVENI INFRASTRCTURE DEVELOPMENT CO. LTD. v. ........ — Delhi High Court (2013-12-10)
• M.A PANJWANI v. REGISTRAR OF COMPANIES & ANR — Delhi High Court (2013-12-02)
• MANAKTALA CHEMICALS PVT LTD & ORS v. PAWAN MANAKTALA & ANR — Delhi High Court (2013-10-07)
• UMESH KUMAR BAVEJA & ORS. PH v. IL&FS TRANSPORTATION NETWORK LTD. & ORS. — Delhi High Court (2013-09-30)
• M/S DIGITCOM SYSTEMS PVT LTD v. M/S HUGHES COMMUNICATIONS INDIA LTD — Delhi High Court (2013-09-24)
• DINESH SUD v. M/S STITCHWELL QUALITEX PVT LTD & ORS — Delhi High Court (2013-09-18)
• M/S SHUBHAM CONSTRUCTIONS v. M/S MVD AUTOCOMPONENTS PVT LTD &ANR — Delhi High Court (2013-09-13)