R. THARANI, M. VENUGOPAL

101 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• J.SUNDARARAJAN v. THE GENERAL MANAGER — Madras High Court (2018-01-11)
• THE MANAGEMENT,KAMARAJA DIST. v. THE PRESIDING OFFICER, LABOUR — Madras High Court (2017-12-22)
• P.VEMBU,W/O.PAKKIRISWAMY, NEW v. THE DISTRICT COLLECOR — Madras High Court (2017-12-22)
• GOVINDARAJ, v. THE DISTRICT COLLECTOR — Madras High Court (2017-12-22)
• PALANI KUMAR, MIG 336, v. THE DIRECTOR, TOWN AND COUNTRY — Madras High Court (2017-12-22)
• M.CHINNATHAMBI v. THE DISTRICT COLLECTOR — Madras High Court (2017-12-22)
• ST. MARY S INDUSTRIAL TRAINING v. THE DISTRICT COLLECTOR, — Madras High Court (2017-12-22)
• T.AYYAR v. THE DISTRICT COLLECOR — Madras High Court (2017-12-22)
• SEENIVASAN, v. THE DISTRICT COLLECTOR — Madras High Court (2017-12-22)
• R.RAVI, S/O.RAMAIYAN v. THE DISTRICT COLLECTOR — Madras High Court (2017-12-22)