LexR. THARANI
5,579 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 5579 |
Disposal nature
| ALLOWED | 1644 |
| DISMISSED | 1292 |
| ORDERED | 592 |
| CLOSED | 507 |
| PARTLY ALLOWED | 355 |
| DISPOSED OF | 350 |
| DISMISSED AS INFRUCTUOUS | 262 |
| DISMISSED AS WITHDRAWAL | 164 |
Recent judgments
- V.R.Krishnan v. The Inspector of Police — Madras High Court (2023-06-09)
- Thiyagarajan v. The Inspector of Police — Madras High Court (2023-06-09)
- G.Kalaivanan v. The Inspector of Police — Madras High Court (2023-06-09)
- Kottaikumar v. The Sub Inspector of Police — Madras High Court (2023-06-09)
- Syed Navaas v. The Inspector of Police — Madras High Court (2023-06-09)
- Rajan Jeyapaul v. The Inspector of Police — Madras High Court (2023-06-09)
- K.Sunil Dharshan @ Daniel v. The Inspector of Police — Madras High Court (2023-06-09)
- E.Pandiyarajan v. The Sub Inspector of Police — Madras High Court (2023-06-09)
- Anandha Krishanan v. The Inspector of Police — Madras High Court (2023-06-09)
- Selva @ Selvam v. The Deputy Superintendent of Police — Madras High Court (2023-06-09)