LexR. THARANI, C. T. SELVAM
20 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| ALLOWED | 11 |
| CLOSED | 4 |
| WITHDRAWN DISMISSED | 2 |
| DISPOSED OF | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- KURUNTHAPPAN @ CHANDRAN v. THE PRL. SECRETARY TO GOVT. — Madras High Court (2018-07-19)
- P.SARATHAMBAI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2018-07-19)
- KARUPI v. THE PRINCIPAL SECRETARY TO — Madras High Court (2018-07-19)
- S. MUNIYANDI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-07-19)
- P.KUDIYARASI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-07-19)
- K. HARIHARA SUBRAMANIAN v. THE COMMISSIONER OF POLICE — Madras High Court (2018-07-19)
- MANIKANDAN, S/O.R.BABUJI, v. THE DISTRICT COLLECTOR — Madras High Court (2018-07-19)
- KRISHNAMOORTHY, v. THE ADDITIONAL CHIEF SECRETARY — Madras High Court (2018-07-19)
- SELVARAJI v. THE PRINCIPAL SECRETARY TO — Madras High Court (2018-07-19)
- DHARMA @ DHARMARAJ, v. THE ADDITIONAL CHIEF SECRETARY — Madras High Court (2018-07-19)