R. T. VACHHANI

149 recorded High Court judgment(s) · 2025–2026

Courts

Gujarat High Court

149

27-WITHDRAWN @ ADM.STAGE	42
53-ALLOWED / GRANTED @ ADM.STAGE	26
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	21
40-WITHDRAWN @ FH	15
37-DISMISSED FOR DEFAULT @ ADMISSION	8
38-RULE ABSOLUTE/ALLOWED @ FH	8
56-DISPOSED AT ADMISSION STAGE	6
35-ANY OTHER MODE @ ADM.STAGE	6

BHILOSA INDUSTRIES PVT. LTD. v. MV AL WATHBHA (IMO NO. 9852743) — Gujarat High Court (2026-05-23)
LEGAL HEIRS OF DECEASED CHHANAJI RAMTUJI v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-22)
RAVAL KALPESH MAHENDRABHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-22)
NATIONAL CHEMICAL CARRIERS COMPANY LIMITED v. UACC MARAH (IMO NO. 9489091) — Gujarat High Court (2026-05-22)
MOHMAD ABDULKADIR USMANI v. LATE FAKHRUDDIN ABDULRAHIM VAVKUNDALIWALA SINCE DECEASED THROUGH LEGAL HEIRS — Gujarat High Court (2026-05-20)
GUAJRAT STATE ELECTRICITY CORPORATION LTD. v. MUKESHKUMAR NATHALAL BHUT — Gujarat High Court (2026-05-19)
AJAYKUMAR PATARAM THORI v. STATE OF GUJARAT — Gujarat High Court (2026-03-20)
VINOD KISHNJI BANSIWAL v. STATE OF GUJARAT — Gujarat High Court (2026-03-20)
NARAYANRAM DIPARAM JAAT v. STATE OF GUJARAT — Gujarat High Court (2025-12-05)
NIKESH KIRITKUMAR SHAH v. STATE OF GUJARAT — Gujarat High Court (2025-11-14)