R. SURESH KUMAR, V. LAKSHMINARAYANAN

81 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• The State of Tamil Nadu v. B.Senthilkumar — Madras High Court (2026-05-27)
• DR.VANDANA PARVEZ v. IVR HOTELS AND RESORTS PVT LTD — Madras High Court (2026-04-09)
• THE SECRETARY TO GOVERNMENT v. P Chitra Devi — Madras High Court (2026-02-04)
• THE SECRETARY TO GOVERNMENT v. A.Vijayageetha — Madras High Court (2026-02-04)
• THE SECRETARY TO GOVERNMENT v. G. INDRANI — Madras High Court (2026-02-04)
• S. Shunmugasundaram v. R. Karthikeyan — Madras High Court (2026-01-28)
• M/S.THURAN COIR MILLS v. THE AUTHORIZED OFFICER — Madras High Court (2026-01-28)
• S.TAMILARASAN v. CITY UNION BANK — Madras High Court (2026-01-28)
• R.Poyyamozhi v. The principal Secretary to Government — Madras High Court (2026-01-28)
• THE MANAGING DIRECTOR v. B. MANOHARAN — Madras High Court (2026-01-28)