R. SURESH KUMAR, SHAMIM AHMED

429 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• K.Venkatramanan v. The principal Secretary to Government — Madras High Court (2026-02-26)
• THE AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY v. S ARIVUSELVAM — Madras High Court (2026-02-26)
• NLC India Limited v. K.Vignesh — Madras High Court (2026-02-26)
• B.Selvaraj v. The Secretary — Madras High Court (2026-02-26)
• E.S.S.(ANM) ELEMENTARY SCHOOL v. THE PRINCIPAL SECRETARY TO GOVERNMENT OF TAMILNADU — Madras High Court (2026-02-26)
• The Government of TamilNadu v. A.N.Tamilselvi — Madras High Court (2026-02-26)
• SAIL Refractory Company Limited v. Ahmedishameem — Madras High Court (2026-02-26)
• V.DINESHKUMAR v. THE PRINCIPAL SECRETARY TO THE GOVERNMENT — Madras High Court (2026-02-26)
• S.THIRUCHELVAM B.E., v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2026-02-26)
• The Government of Tamil Nadu v. A. Subramanian — Madras High Court (2026-02-26)