LexR. SURESH KUMAR, S. SOUNTHAR
47 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 47 |
Disposal nature
| ORDERED | 19 |
| DISMISSED | 13 |
| DISPOSED OF | 12 |
| ALLOWED | 1 |
| DISMISSED WITH LIBERTY | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- P.B.Rajahamsam v. S.Narayanan — Madras High Court (2025-11-28)
- P.MOHANRAJ v. THE PRINCIPAL SECRETARY TO GOVERNMENT — Madras High Court (2025-10-25)
- KAMALAKANNAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-10-25)
- TAMIL NADU PUBLIC SERVICE COMMISSION v. M.Sathiya — Madras High Court (2025-10-25)
- SUSANNA.K, v. The Commissioner, — Madras High Court (2025-10-25)
- ASOKAN v. Masseys Enterprises Private Limited — Madras High Court (2025-10-25)
- The District Collector v. N.P.Indumathy — Madras High Court (2025-10-25)
- P.Muthu v. The State of Tamilnadu — Madras High Court (2025-10-25)
- THE STATE OF TAMIL NADU v. N.R.Ramesh — Madras High Court (2025-10-25)
- A.JOHN v. THE DISTRICT COLLECTOR — Madras High Court (2025-10-25)