LexR. SURESH KUMAR, RAJIV SHAKDHER
185 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 185 |
Disposal nature
| DISPOSED OF | 62 |
| DISMISSED | 47 |
| WITHDRAWN DISMISSED | 41 |
| ALLOWED | 23 |
| PARTLY ALLOWED | 3 |
| DISMISSED FOR NOT PRESSED | 2 |
| DELAY CONDONED | 2 |
| CLOSED | 2 |
Recent judgments
- M/S.SHASUN CHEMICALS AND v. THE CUSTOMS, EXCISE AND GOLD — Madras High Court (2017-11-15)
- M/S CAIRN INDIA LTD v. THE DIRECTOR OF INCOME TAX — Madras High Court (2017-11-06)
- SANTON SHIPPING SERVICES v. THE COMMISSIONER OF CUSTOMS — Madras High Court (2017-10-13)
- M/S.MUTHOOT PRECIOUS METALS v. THE STATE OF TAMIL NADU, — Madras High Court (2017-09-22)
- PATINA GOLD ORNAMENTS PVT. v. THE ASSISTANT COMMISSIONER — Madras High Court (2017-09-22)
- PRINCE JEWELLARY, v. THE ASSISTANT COMMISSIONER(CT) — Madras High Court (2017-09-22)
- ANS GUPTHA JEWELS v. THE ASSISTANT COMMISSIONER — Madras High Court (2017-09-22)
- M/S.SWARNA SHILPI, REP. BY ITS v. THE ASSISTANT COMMISSIONER(CT) — Madras High Court (2017-09-22)
- SANGHI JEWELLERS PRIVATE LTD., v. THE ASSISTANT COMMISSIONER(CT) — Madras High Court (2017-09-22)
- SANGHI JEWELLERS PRIVATE LTD., v. THE ASSISTANT COMMISSIONER(CT) — Madras High Court (2017-09-22)