LexR. SURESH KUMAR, R.VIJAYAKUMAR
45 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 45 |
Disposal nature
| CLOSED | 20 |
| DISPOSED OF | 13 |
| WITHDRAWN DISMISSED | 5 |
| DISMISSED | 4 |
| ORDERED | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- D. Jaisankar, v. Rajmohan, — Madras High Court (2023-06-30)
- K.Kamarunnisa Begum, v. T.Anbu Murugan — Madras High Court (2023-06-08)
- A. THAMARAISELVI v. M. KABEER — Madras High Court (2023-06-08)
- SELVARAJ v. Kavitha Ramu, — Madras High Court (2023-06-08)
- M/S.CAN FIN HOMES LTD v. M. PRADEEP KUMAR IAS — Madras High Court (2023-06-01)
- S. Padmavathi, v. R. Vaithinathan I.A.S., — Madras High Court (2023-06-01)
- T. DURAISAMY v. RAJASEKARAN — Madras High Court (2023-06-01)
- R. Dinesh, v. Poonkodi, M.Tech., — Madras High Court (2023-06-01)
- T. RAVIKUMAR v. T. ANAND I.A.S., — Madras High Court (2023-04-27)
- C. Veerachamy, v. Ramesh, — Madras High Court (2023-04-27)