R. SURESH KUMAR, P.VADAMALAI

26 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• D.Rajendran v. The District Collector — Madras High Court (2026-04-17)
• S.Ramar v. D.Vasimalai — Madras High Court (2026-04-17)
• K.Ravi v. The District Collector — Madras High Court (2026-04-17)
• Susila v. The Principal Secretary to Government — Madras High Court (2026-04-17)
• Madharsha v. The Assistant Divisional Engineer — Madras High Court (2026-04-17)
• Mohamed Ali Jinnah A v. Shanthi — Madras High Court (2026-04-17)
• S.Murugan v. The Joint Chief Controller of Explosives — Madras High Court (2026-04-17)
• Ramesh v. The District Collector — Madras High Court (2026-04-17)
• Natarajan v. The Managing Director — Madras High Court (2026-04-17)
• Santha Moorthy v. The Principal Secretary — Madras High Court (2026-04-17)