LexR. SURESH KUMAR, P. DHANABAL
326 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 326 |
Disposal nature
| ORDERED | 217 |
| DISMISSED | 51 |
| DISPOSED OF | 26 |
| CLOSED | 10 |
| WITHDRAWN DISMISSED | 7 |
| ORDERED ON TERMS | 6 |
| ALLOWED | 6 |
| PARTLY ALLOWED | 1 |
Recent judgments
- THE GOVERNMENT OF TAMIL NADU v. R.SADAGOPAN (Deceased) 1. P.Murugesan — Madras High Court (2026-02-09)
- R.Rajasekaran, v. The Managing Director, — Madras High Court (2026-02-09)
- S.RAMAKRISHNAN v. B.Selvaraj — Madras High Court (2026-02-09)
- The State of Tamil Nadu v. C. Selvaraj — Madras High Court (2026-02-09)
- The State of Tamil Nadu v. A. Khadar (PPO.No.RO.322729) — Madras High Court (2026-02-09)
- TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD v. R. DHARMAN — Madras High Court (2026-02-09)
- The Assistant Commissioner v. K Vivekanandhan — Madras High Court (2026-02-09)
- THE GOVERNMENT OF TAMIL NADU v. R.Manimaran — Madras High Court (2026-02-09)
- THE DISTRICT COLLECTOR v. G MURUAN (DECEASED) ,1.G M SARAVANAN — Madras High Court (2026-02-09)
- D. SURESHKUMAR v. The Chairman Cum Managing Director, — Madras High Court (2026-02-09)