LexR. SURESH KUMAR, N.SENTHILKUMAR
272 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 272 |
Disposal nature
| ORDERED | 166 |
| DISMISSED | 51 |
| WITHDRAWN DISMISSED | 25 |
| DISPOSED OF | 14 |
| ORDERED ON TERMS | 7 |
| DISMISSED WITH LIBERTY | 4 |
| ALLOWED | 2 |
| DISMISSED WITH COST | 1 |
Recent judgments
- M.MAHENDRAN,(47/2022) v. The Government of Tamil Nadu, — Madras High Court (2026-05-27)
- M.Manonmani v. Canara Bank — Madras High Court (2026-04-29)
- V. SELVARAJ v. GENERAL MANAGER — Madras High Court (2026-04-29)
- Y. SIMIYON v. THE SPECIAL OFFICER/ — Madras High Court (2026-04-29)
- The Principal Secretary to Government v. N.Kuppurathinam — Madras High Court (2026-04-28)
- THE BRANCH MANAGER (Disciplinary Authority) v. V. VIJAYAKUMAR — Madras High Court (2026-04-28)
- TamilNadu Housing Board v. H S Srinivasa Rao — Madras High Court (2026-04-28)
- Shayee Nisha v. The Registrar General, — Madras High Court (2026-04-28)
- K.THAZIL MOHAMED v. THE DEAN — Madras High Court (2026-04-28)
- R.ANANDA NATARAJAN v. THE VICE CHANCELLOR — Madras High Court (2026-04-28)